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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Mizoram - Subsection

Section 54(1)(c) in Mizoram Cooperative Societies Act, 2006

(c)remove the chairperson and other office bearers of various committee meetings from office for reasons to be recorded in writing after following the due procedure required under law, rules or bye-laws;