Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(4) in Orissa Municipal Act, 1950

(4)All the electors of a Ward shall, irrespective of their community, be entitled to vote at an election in respect of that Ward.