Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62(3)(ii) in Uttar Pradesh Value Added Tax Act, 2008

(ii)has, for at least one year, held the post of the President of Tribunal under this Act or the erstwhile Act;