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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(ii) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(ii)The Government may create such additional temporary or permanent post as it may consider necessary.