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Rajasthan High Court - Jodhpur

Lrs Of Tulchi Devi W/O Late Shri ... vs Dr. Prithvi Raj Sankhla on 5 February, 2021

Author: Arun Bhansali

Bench: Arun Bhansali

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                   S.B. Writ Contempt No. 1178/2019

                                   Lrs Of Tulchi Devi W/o Late Shri Rameshwar Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   Dr. Prithvi Raj Sankhla
                                                                                                   ----Respondent


                                   For Petitioner(s)         :    Mr. V.D. Gaur.
                                   For Respondent(s)         :



                                              HON'BLE MR. JUSTICE ARUN BHANSALI

Order 05/02/2021 Learned counsel for the petitioners prays for time.

Adjourned.

(ARUN BHANSALI),J 102-PKS/-

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