Section 72(2) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001
(2)For the purpose of compounding the deviations under clause-(1) the Government may formulate a Scheme specifying a maximum time period of four months after publication of the same in the Gazette, local news paper, electronic media and Web site of the Government and Authority.Note- The above two clauses shall seize its effect after six months from the date of publication of this Regulation.
