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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(2)(b) in The Rajasthan Distilleries Rules, 1977

(b)The minimum strength for whisky, brandy and rum is 25 U.P. gin [and vodka] [Inserted by Notification No. G.S.R. 50, dated 16.7.2015 (w.e.f. 23.6.1977).] 35 U.P. rectified spirit 60 O.P., and denatured spirit 50 O.P.