Gauhati High Court
Page No.# 1/5 vs Page No.# 2/5 on 18 January, 2023
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/5
GAHC010038492018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1266/2018
KHAGESWAR CHANGMAI AND 3 ORS.
S/O LT. THANESWAR CHANGMAI
R/O VILL- BONPITHAGURI
NARAGAON, P.O. ROJOI TINIALI
DIST. JORHAT, ASSAM,
PIN - 785107.
2: SHRI PARAG BORGOHAIN
S/O SRI BHUBON BORGOHAIN
R/O VILL- BORPHOIDIA
GOHAINGAON
P.O. HOLALBARI
DIST. JORHAT
ASSAM
PIN - 785700
3: SHRI SARAT PHUKAN
S/OLT. KESHARAM PHUKAN
R/O VILL- BONPITHAGURI
P.O. RAJOI TINIALI
DIST. JORHAT
ASSAM
PIN - 785107
4: SHRI PANKAJ DUTTA
S/O LOKHSWAR DUTTA
R/O VILL- AND P.O. LAHDOIGARH
MOLIA GAON
DIST. JORHAT
ASSAM
PIN - 785700
VERSUS
Page No.# 2/5
THE STATE OF ASSAM AND 16 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
GUWAHATI -6.
2:THE PRINCIPAL SECRETARY
GOVT. OF ASSAM
COOPERATION DEPARTMENT
DISPUR
GUWAHATI-6
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
CO OPERATION DEPARTMENT
DISPUR
GUWAHATI -781006
4:THE REGISTRAR OF COOPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI - 781022
5:THE ZONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES
JORHAT
ASSAM
PIN - 785001.
6:THE ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES
JORHAT
ASSAM
PIN - 785001.
7:SRI RITU BORDOLOI
SR. INSPECTOR/AUDITOR OF COOPERATIVE SOCIETIES-CUM-EXCUTIVE
OFFICER OF HOLLONGAPAR GPSS LTD.
SIPAHIKHOLA
JORHAT
PIN - 785001.
8:SRI ANANTA BORA
S/O SRI LILA BORA
R/O VILL- CHENIJAN HATICHUNGI GAON
Page No.# 3/5
P.O. CHENIJAN
DIST. JORHAT
ASSAM
PIN - 785010.
9:SRI JAYANTA GOGOI
S/OLT. MUHI GOGOI
R/O VILL- 1 NO. GHARPHOLIA
P.O. CHENIJAN
DIST. JORHAT
ASSAM
PIN - 785010.
10:SRI DHARANI CHETIA
S/O LT. BHABARAM CHETIA
R/O VILL- MELENG CHETIA GAON
P.O. LEHDOIGARH (KAPORADHORA)
DIST. JORHAT
ASSAM
PIN - 785700.
11:SRI DHIREN PHUKAN
S/O LT. SIDHANATH PHUKAN
R/O VILL- MUDOIJAN BHARALUA
P.O. MUDOIJAN TINIALI
DIST. JORHAT
ASSAM
PIN - 785112.
12:SRI NAREN KONWAR
S/OLT. SOMESHAWAR KONWAR
R/O VILL- BONPITHAGURI GAON
P.O. RAJOI TINIALI
DIST. JORHAT
ASSAM
PIN - 785107.
13:SRI TAPAN DUTTA
S/O LT. ROBIN DUTTA
R/O VILL- METELI GAON (LAHDOIGARH)
P.O. LAHDOIGARH
DIST. JORHAT
ASSAM
PIN - 785700
Page No.# 4/5
14:SRI JOGESH PHUKAN
S/O LT. MANIK PHUKAN
R/O VILL- SOLALBARI GOHAIN GAON
P.O. SOLALBARI
DIST. JORHAT
ASSAM
PIN - 785700.
15:SRI DIPAK BORA
S/O SRI BHABA BORA
R/O VILL- DIHA GOJPURIA GAON
P.O. LAHDOIGARH
DIST. JORHAT
ASSAM
PIN - 785700.
16:SRI JAGANNATH DAS
S/O. LERELA DAS
R/O. VILL. CHIPAHUKHULA
P.O. LAHDOIGARH
DIST. JORHAT
ASSAM
PIN-785700.
17:SRI AKHIL KR. DUTTA
S/O. LATE DIMBESWAR DUTTA
R/O. VILL. CHIPAHIKHULA
P.O. LAHDOIGARH
DIST. JORHAT
ASSAM
PIN-785700
Advocate for the Petitioner : MR. A SARMA
Advocate for the Respondent : GA, ASSAM
Page No.# 5/5
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
18.01.2023 Shri L. Sangtam, learned counsel for the petitioners submits that by efflux of time, the matter has become infructuous. Ms. Tinlung, the learned counsel appearing on instructions of Shri S.K. Talukdar, learned Standing Counsel, Cooperation Department as well as Shri M. Baruah, learned counsel for the private respondent nos. 8 to 17 are present. The writ petition accordingly stands dismissed as infructuous. Interim order passed earlier stands vacated. Since there is no embargo in holding the election, the same may be held expeditiously.
JUDGE Comparing Assistant