Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/5 vs Page No.# 2/5 on 18 January, 2023

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                         Page No.# 1/5

GAHC010038492018




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/1266/2018

         KHAGESWAR CHANGMAI AND 3 ORS.
         S/O LT. THANESWAR CHANGMAI
         R/O VILL- BONPITHAGURI
         NARAGAON, P.O. ROJOI TINIALI
         DIST. JORHAT, ASSAM,
         PIN - 785107.

         2: SHRI PARAG BORGOHAIN
          S/O SRI BHUBON BORGOHAIN
         R/O VILL- BORPHOIDIA
          GOHAINGAON
         P.O. HOLALBARI
         DIST. JORHAT
         ASSAM
         PIN - 785700

         3: SHRI SARAT PHUKAN
          S/OLT. KESHARAM PHUKAN
         R/O VILL- BONPITHAGURI
         P.O. RAJOI TINIALI
         DIST. JORHAT
         ASSAM
         PIN - 785107

         4: SHRI PANKAJ DUTTA
          S/O LOKHSWAR DUTTA
         R/O VILL- AND P.O. LAHDOIGARH
         MOLIA GAON
         DIST. JORHAT
         ASSAM

          PIN - 785700

         VERSUS
                                                         Page No.# 2/5


THE STATE OF ASSAM AND 16 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
GUWAHATI -6.

2:THE PRINCIPAL SECRETARY

GOVT. OF ASSAM
COOPERATION DEPARTMENT
DISPUR
GUWAHATI-6

3:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
 CO OPERATION DEPARTMENT

DISPUR
GUWAHATI -781006

4:THE REGISTRAR OF COOPERATIVE SOCIETIES
ASSAM
 KHANAPARA
 GUWAHATI - 781022

5:THE ZONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES

JORHAT
ASSAM

PIN - 785001.

6:THE ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES

JORHAT
ASSAM
PIN - 785001.

7:SRI RITU BORDOLOI
 SR. INSPECTOR/AUDITOR OF COOPERATIVE SOCIETIES-CUM-EXCUTIVE
OFFICER OF HOLLONGAPAR GPSS LTD.
SIPAHIKHOLA
 JORHAT
 PIN - 785001.

8:SRI ANANTA BORA
 S/O SRI LILA BORA
R/O VILL- CHENIJAN HATICHUNGI GAON
                                      Page No.# 3/5

P.O. CHENIJAN
DIST. JORHAT
ASSAM
 PIN - 785010.

9:SRI JAYANTA GOGOI
 S/OLT. MUHI GOGOI
R/O VILL- 1 NO. GHARPHOLIA
P.O. CHENIJAN
DIST. JORHAT
ASSAM
 PIN - 785010.

10:SRI DHARANI CHETIA
 S/O LT. BHABARAM CHETIA
R/O VILL- MELENG CHETIA GAON

P.O. LEHDOIGARH (KAPORADHORA)
DIST. JORHAT
ASSAM
PIN - 785700.

11:SRI DHIREN PHUKAN
 S/O LT. SIDHANATH PHUKAN
 R/O VILL- MUDOIJAN BHARALUA
P.O. MUDOIJAN TINIALI
DIST. JORHAT
ASSAM

PIN - 785112.

12:SRI NAREN KONWAR
 S/OLT. SOMESHAWAR KONWAR
R/O VILL- BONPITHAGURI GAON

P.O. RAJOI TINIALI
DIST. JORHAT
ASSAM
PIN - 785107.

13:SRI TAPAN DUTTA
 S/O LT. ROBIN DUTTA
R/O VILL- METELI GAON (LAHDOIGARH)
 P.O. LAHDOIGARH
DIST. JORHAT
ASSAM

PIN - 785700
                                                Page No.# 4/5


            14:SRI JOGESH PHUKAN
             S/O LT. MANIK PHUKAN
             R/O VILL- SOLALBARI GOHAIN GAON
            P.O. SOLALBARI
            DIST. JORHAT
            ASSAM

             PIN - 785700.

            15:SRI DIPAK BORA
             S/O SRI BHABA BORA
            R/O VILL- DIHA GOJPURIA GAON

            P.O. LAHDOIGARH
            DIST. JORHAT
            ASSAM

             PIN - 785700.

            16:SRI JAGANNATH DAS
             S/O. LERELA DAS
             R/O. VILL. CHIPAHUKHULA
             P.O. LAHDOIGARH
             DIST. JORHAT
            ASSAM
             PIN-785700.

            17:SRI AKHIL KR. DUTTA
             S/O. LATE DIMBESWAR DUTTA
             R/O. VILL. CHIPAHIKHULA
             P.O. LAHDOIGARH
             DIST. JORHAT
            ASSAM
             PIN-785700

Advocate for the Petitioner   : MR. A SARMA

Advocate for the Respondent : GA, ASSAM
                                                                       Page No.# 5/5



                                  BEFORE
                 HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                     ORDER

18.01.2023 Shri L. Sangtam, learned counsel for the petitioners submits that by efflux of time, the matter has become infructuous. Ms. Tinlung, the learned counsel appearing on instructions of Shri S.K. Talukdar, learned Standing Counsel, Cooperation Department as well as Shri M. Baruah, learned counsel for the private respondent nos. 8 to 17 are present. The writ petition accordingly stands dismissed as infructuous. Interim order passed earlier stands vacated. Since there is no embargo in holding the election, the same may be held expeditiously.

JUDGE Comparing Assistant