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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(z) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(z)To enter into MoUs with the Department of Fisheries and the Andhra Pradesh Aquaculture Development Authority (APSADA) for any purpose as and when needed;