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Jammu & Kashmir High Court

Vinod Singh Kotwal vs State And Ors. on 10 November, 2017

Author: Alok Aradhe

Bench: Alok Aradhe

       HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

   OWP No.1357/2017, MP No.2/2017, 1/2017
                                                       Date of order:10.11.2017
                Vinod Singh Kotwal      Vs.         State and Ors.
Coram:
        Hon'ble Mr. Justice Alok Aradhe, Judge
Appearing counsel:
For Petitioner/Appellant(s) :   None.
For respondent (s)          :   Mr. Swarn Kishore Sharma, Advocate.

List on 13.11.2017 for consideration of MP No.2/2017.

(Alok Aradhe) Judge Jammu 10.11.2017 Raj Kumar Page 1 of 1