Jammu & Kashmir High Court
Vinod Singh Kotwal vs State And Ors. on 10 November, 2017
Author: Alok Aradhe
Bench: Alok Aradhe
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
OWP No.1357/2017, MP No.2/2017, 1/2017
Date of order:10.11.2017
Vinod Singh Kotwal Vs. State and Ors.
Coram:
Hon'ble Mr. Justice Alok Aradhe, Judge
Appearing counsel:
For Petitioner/Appellant(s) : None.
For respondent (s) : Mr. Swarn Kishore Sharma, Advocate.
List on 13.11.2017 for consideration of MP No.2/2017.
(Alok Aradhe) Judge Jammu 10.11.2017 Raj Kumar Page 1 of 1