Section 16(4)(b) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

(b)if he seizes the stock of the seed, he shall, as soon as may be, inform a Court and take its order as to the custody thereof;

Legal Document View