Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Maharashtra - Subsection Section 50(1) in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013 (1)Where top soil exists and is to be excavated for prospecting or mining operations for minor mineral, it should be removed separately.
