Rajasthan High Court - Jodhpur
Mewar Chamber Of Commerce And Industry vs State Of Rajasthan on 3 December, 2021
Bench: Akil Kureshi, Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 6955/2021
M/s. Golcha Minerals Private Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
D.B. Civil Writ Petition No. 4850/2020
Hindustan Zinc Ltd.
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5037/2020
M/s. J.k. Cement Limited
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5289/2020
Marwar Cement Limited
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5541/2020
Oil And Natural Gas Corporation Ltd.
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 5653/2020
M/s. Khetan Business Corporation Pvt. Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6436/2020
M/s. Udaipur Cement Works Limited,
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(2 of 9) [CW-6955/2021]
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6641/2020
M/s Jindal Saw Limited
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 6964/2020
Mohammad Tahir
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7537/2020
Nu Vista Limited
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 7780/2020
M/s Udaipur Cement Works Limited
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8439/2020
M/s. International Minerals
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8537/2020
M/s International Minerals
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8617/2020
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(3 of 9) [CW-6955/2021]
Nuvoco Vistas Corporation Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8668/2020
M/s Jindal Saw Limited,
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 8760/2020
Mewar Chamber Of Commerce And Industry
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9272/2020
Hindustan Zinc Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9435/2020
M/s Jindal Saw Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10688/2020
M/s Radhey Chemicals
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10692/2020
M/s Gotan Lime Stone Company
----Petitioner
Versus
State Of Rajasthan
----Respondent
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(4 of 9) [CW-6955/2021]
D.B. Civil Writ Petition No. 10731/2020
Shankar Lal Gupta
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10781/2020
M/s. S. Sohan Singh Joginder Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10789/2020
Ultratech Cement Limited
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10861/2020
Kanhaiya Agarwal
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 10896/2020
M/s Manakpur Lime Stone Khani
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11178/2020
Nahar Singh Parmar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11188/2020
Mittal Minerals Propriater Anil Kumar
----Petitioner
Versus
State Of Rajasthan
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(5 of 9) [CW-6955/2021]
----Respondent
D.B. Civil Writ Petition No. 11261/2020
Bheru Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11262/2020
M/s. Monu Granite
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11267/2020
Ashu Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11268/2020
Bharat Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11271/2020
Champa Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11284/2020
Kailash Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11286/2020
M/s Nagnenchi Minerals
----Petitioner
Versus
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(6 of 9) [CW-6955/2021]
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11328/2020
M/s Pawan Putra Stone
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11338/2020
M/s Nagnenchi Kripa Minerals, Devra
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11340/2020
Devendra Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11342/2020
Devendra Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11365/2020
M/s Manakpur Lime Stone Khani
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11379/2020
Smt. Prem Kanwar
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11380/2020
Ms Monu Kanwar
----Petitioner
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(7 of 9) [CW-6955/2021]
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11393/2020
Nitesh Minerals Pvt. Ltd.
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11456/2020
Hindustan Zinc Limited
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11471/2020
Nuvoco Vistas Corporation Limited
----Petitioner
Versus
The State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11488/2020
Ultratech Nathdwara Cement Limited
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11561/2020
Jk Lakshmi Cement Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11603/2020
Ambuja Cements Limited
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11616/2020
Ultratech Cement Ltd.
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(8 of 9) [CW-6955/2021]
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 12475/2020
Ambuja Cements Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 12513/2020
Chemical Lime Mundwa Private Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 13511/2020
Oil And Natural Gas Corporation Ltd.,
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 1031/2021
Havells India Limited
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 3024/2021
Sangam (India) Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 4255/2021
M/s Rajasthan Explosive And Chemical Limited (Recl)
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9337/2021
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(9 of 9) [CW-6955/2021]
Samanvaya Holding Pvt. Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 9469/2021
Sarjan Realities Ltd.
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Krishnan Venu Gopal, Sr.Advocate
(through Video Conferencing) with
Mr. Akhilesh Rajppurohit
Mr. Ramit Mehta
Mr. Tarun Dudia
For Respondent(s) : Mr. Sandeep Shah, AAG
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
HON'BLE MR. JUSTICE SUDESH BANSAL
Order 03/12/2021 Shri Krishanan Venugopal, Senior Advocate for the petitioner in Civil Writ Petition No.4850/2020 stated that an application has been filed for transfer of this petition before the Supreme Court, in which notices have also been issued.
In that view of the matter, we would like to stay our hands- off till such application is decided.
List on 14.01.2022.
Interim order, if any, to continue in all cases. (SUDESH BANSAL),J (AKIL KURESHI),CJ Ashutosh-58-113 (Downloaded on 07/12/2021 at 08:46:08 PM) Powered by TCPDF (www.tcpdf.org)