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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(4) in The West Bengal Motor Vehicles Rules, 1989

(4)At any meeting of the Authority, save as in the case of sub-rule (3) when a quorum is present. the Deputy Chairman, in the absence of the Chairman due to unavoidable circumstances, shall preside over the meeting.