Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Mizoram - Subsection Section 9(2) in Mizoram Animal (Control & Taxation) Act, 2014 (2)The owner or his agent on taking back the animal (s) shall sign a receipt for them in the register kept by the village council.
