Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26A] [Entire Act] Securities And Exchange Board Of India - Subsection Section 26A(2) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014 (2)The units so issued or proposed to be issued shall not be eligible to be listed on recognised stock exchanges.
