Bombay High Court
Adarsh Chowpatty Pragati Mandal & Ors vs State Of Maharashtra & Anr on 18 September, 2018
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
1 1-wp 1963-00.doc
psv
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.1963 OF 2000
WITH
WRIT PETITION NO.2197 OF 1998
WITH
CHAMBER SUMMONS NO.108 OF 2000
WITH
NOTICE OF MOTION NO.347 OF 2000
WITH
NOTICE OF MOTION NO.401 OF 2000
WITH
NOTICE OF MOTION NO.480 OF 2010
Office Notes, Office
Memorandam of Coram,
appearances, Court's orders Court's or Judge's orders
or directions and Registrar's
orders
Mr.Upendra Lokegaonkar h/f. Y.R. Mishra for
Petitioner.
Mr.Vaibhav Bajpai with Ms.Tina P., Ms.Smita
Bhosale i/b. I.V. Merchant & Co., High Court
Monitoring Committee.
Ms.G.R. Shastri, Addl.GP.
Mr.Yashodip Deshmukh with Ms.Sheetal Mane
for MCGM.
Mr.Abdetaiyeb Motiwala i/b. Ramesh Makhija &
Co. for Respondent No.4 in WP No.2197 of
1998.
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CORAM : NARESH H. PATIL, ACTING C.J. AND
G.S. KULKARNI, J.
DATE : 18th SEPTEMBER 2018
P.C.:
Affidavit of Annasaheb B. Misal, Joint ::: Uploaded on - 19/09/2018 ::: Downloaded on - 20/09/2018 01:26:37 ::: 2 1-wp 1963-00.doc Chief Executive Officer (MIDC), on behalf of Industry, Energy and Labour Department (Industries Department), Government of Maharashtra is placed on record.
2. Additional Affidavit of Shri.Suryakant L. Chaudhari, Asst. Engineer (Maint.) 'D'' Ward, in reply on behalf of respondent is placed on record.
3. The learned AGP to take instructions.
4. Stand over to 25th September 2018 for compliance.
G.S. KULKARNI, J. ACTING CHIEF JUSTICE ::: Uploaded on - 19/09/2018 ::: Downloaded on - 20/09/2018 01:26:37 :::