Section 2(1)(o) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

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(o)"Veterinary qualification" means and includes the following degrees and diplomas namely : -

(i)Bachelor of Veterinary Sciences and Animal Husbandry (B.V.Sc and A.H.);

(ii)Bachelor of Science (Vety.) (B.Sc. (Vet.));

(iii)Bachelor of Veterinary Animal Science (B.V.A.Sc.);

(iv)Bachelor of Veterinary Sciences (B.V.Sc);

(v)Graduate in Veterinary Sciences and Animal Husbandry (G.V.Sc. and A.H.);

(vi)Graduate of Bengal Veterinary College (G.B.V.C.);

(vii)Graduate of Bihar Veterinary College (G.B.V.C.);

(viii)Graduate of Bombay Veterinary College (G.B.V.G.);

(ix)Graduate of Madras Veterinary College (G.M.V.G.);

(x)Graduate in Veterinary Sciences (G.V.Sc);

(xi)Any other degree or diploma or any other veterinary qualification included in the First Schedule.

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