Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(5) in The Victoria Memorial Act, 1903 (5)In the case of ex-officio Trustees the person for the time being performing the duties of any of the offices mentioned in sub-section (l) shall act as a Trustee.
