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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(3) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(3)The prices of agricultural produce shall not be settled in the market area by secret signs or secret bid and, subject to the provisions of section 33, no deductions shall be made from the agreed price of the agricultural produce concerned on any account either by adjusting the price or weight or measure or otherwise.