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State of Maharashtra - Section

Section 45 in The Maharashtra Metropolitan Region Development Authority Act, 2016

45. Co-operation by Police.

- The Police Commissioner or the Superintendent of Police in the Metropolitan Region shall, comply the direction give under sub-section (4) of section 15 and co-operate by himself and through his subordinates with the Metropolitan Commissioner for carrying into effect and enforcing the provisions of this Act and for the maintenance of good order.