Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(3) in The Coimbatore City Municipal Corporation Act, 1981

(3)Nothing contained in sub-section (1) shall affect the office of the Commissioner.