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State of Chattisgarh - Section

Section 15 in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

15. Budget for the Social Audit Process.

- The Government shall allot at least 0.5% and upto 1.0% of total annual expenditure under MGNREGS as Social Audit Fund from the 6% of administrative cost of MGNREGS as indicated by the Ministry of Rural Development (MoRD). The Social Audit Fund shall be used to conduct Social Audit of MGNREGS works. The Commissioner, MGNREGS will take initiative to release funds to CGSAU to ensure smooth execution of social auditing of MGNREGS works.