Section 226 in The Navy (Pay And Allowances) Regulations, 1966
226. Mode of drawal of advances of pay and allowances.
(1)Officers may elect one of the following methods for the drawal of advances of pay and allowances, namely :-(a)payment in cash;(b)payment by cheque, when the paying officer operates a public banking account;(c)remittance to the bank through which the officer draws his monthly pay and allowances when the paying officer operates a public banking account.(2)Sailors shall draw advances of pay and allowances in cash only.
