Securities And Exchange Board Of India - Subsection
Section 2(1a) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014
(1a)[ the Infrastructure Project, which has achieved commercial operations date and does not have the track record of revenue from operations for a period of not less than one year, or] [Inserted by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).]
