Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6E] [Entire Act] Union of India - Subsection Section 6E(b) in Income Tax Rules, 1962 (b)where the insurance business relates to marine insurance, 100 per cent of the net premium income of such business of the previous year:
