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[Cites 0, Cited by 0] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(iii) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(iii)The request for retention of accommodation should reach the Dte. Of Estates within one month of relinquishing of the charge at the last station of posting.