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[Cites 0, Cited by 2] [Section 79(1)] [Section 79] [Entire Act]

State of Andhra Pradesh - Subsection

Section 79(1)(h) in Andhra Pradesh Co-Operative Societies Act, 1964

(h)any officer or employee abets any offence punishable under this Act whether or not that offence is committed in consequence of that abetment.]