Custom, Excise & Service Tax Tribunal
M/S Ram Devi Steels (P) Ltd. & Ors vs Cce, Bhopal on 4 March, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL NEW DELHI PRINCIPAL BENCH COURT NO. 1 Excise Appeal No. 286-287 & 385 of 2006 M/s Ram Devi Steels (P) Ltd. & Ors. Appellant (Rep by Sh. Hari, Clerk of the Adv.) versus CCE, Bhopal Respondent
(Rep. by Sh. B.S. Suhag, DR) DATE OF HEARING : 04.03.2008 ORDER SHEET {{{{ Adjourned to 19.03.2008 at the request of appellant.
(JUSTICE S.N. JHA) PRESIDENT Golay