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Custom, Excise & Service Tax Tribunal

M/S Ram Devi Steels (P) Ltd. & Ors vs Cce, Bhopal on 4 March, 2008

        

 
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI

PRINCIPAL BENCH  COURT NO. 1


Excise Appeal No. 286-287 & 385 of 2006


M/s Ram Devi Steels (P) Ltd. & Ors.      		   Appellant
	 (Rep by Sh. Hari, Clerk of the Adv.)

versus

CCE, Bhopal                                                         Respondent

(Rep. by Sh. B.S. Suhag, DR) DATE OF HEARING : 04.03.2008 ORDER SHEET {{{{ Adjourned to 19.03.2008 at the request of appellant.

(JUSTICE S.N. JHA) PRESIDENT Golay