Delhi High Court
The Commissioner Of Income Tax Xiii vs Suresh Kumar Gupta on 7 January, 2015
Author: S.Ravindra Bhat
Bench: S. Ravindra Bhat, R.K.Gauba
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Decided on: 07.01.2015
+ ITA 583/2008
THE COMMISSIONER OF INCOME TAX XIII
..... Appellant
Through Mr. Ruchir Bhatia, Mr. Rohit Madan
and Ms. Suruchi Aggarwal, Advs.
versus
SURESH KUMAR GUPTA ..... Respondent
Through Mr. Salil Kapoor, Mr. Vikas Jain and Mr. Sanat Kapoor, Advs.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT) % For detailed judgment, the decision dated 07.01.2015 in ITA No.578/2008 may be referred to.
S. RAVINDRA BHAT (JUDGE) R.K.GAUBA (JUDGE) JANUARY 07, 2015 vld