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Delhi High Court

The Commissioner Of Income Tax Xiii vs Suresh Kumar Gupta on 7 January, 2015

Author: S.Ravindra Bhat

Bench: S. Ravindra Bhat, R.K.Gauba

$~27
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                Decided on: 07.01.2015
+     ITA 583/2008

      THE COMMISSIONER OF INCOME TAX XIII
                                                          ..... Appellant
                        Through   Mr. Ruchir Bhatia, Mr. Rohit Madan
                                  and Ms. Suruchi Aggarwal, Advs.

                        versus

      SURESH KUMAR GUPTA                             ..... Respondent

Through Mr. Salil Kapoor, Mr. Vikas Jain and Mr. Sanat Kapoor, Advs.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT) % For detailed judgment, the decision dated 07.01.2015 in ITA No.578/2008 may be referred to.
S. RAVINDRA BHAT (JUDGE) R.K.GAUBA (JUDGE) JANUARY 07, 2015 vld