Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 16 in Telangana Apartments (Promotion of Construction and Ownership) Act, 1987 16. Withdrawal is no bar to subsequent submission of property to Chapter-III. - The withdrawal provided for in section 15 shall in no way bar the subsequent submission of the property to the provisions of this chapter.
