Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 513] [Entire Act]

NCT Delhi - Subsection

Section 513(4) in The Delhi Municipal Corporation Act, 1957

(4)The supplementary statement shall be prepared, presented and adopted in such manner and shall provide for such matters as may be determined by [a Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012)]