Madhya Pradesh High Court
Raghvendra Singh vs The State Of Madhya Pradesh on 27 June, 2022
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 23415 of 2022
(RAGHVENDRA SINGH Vs THE STATE OF MADHYA PRADESH)
Dated : 27-06-2022
Shri Prashant Singh, learned counsel for the applicant.
Shri Manoj Kushwaha, learned Panel Lawyer for the respondent/State.
Shri Aniruddh Hingwasia, learned counsel for the objector. Call for the status report of ST No. 312/2015 (State of MP Vs. Hakim Singh and others) pending before Additional Sessions Judge to the Court of First Additional Sessions Judge, Bijawar, District Chhatarpur (MP) within 15 days.
List thereafter.
(DINESH KUMAR PALIWAL) JUDGE L.R. Signature Not Verified SAN Digitally signed by LALIT SINGH RANA Date: 2022.06.28 12:42:01 IST