Section 35(2)(d) in New Town Kolkata Planning Area (Building) Rules, 2014

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

(d)use of fly ash bricks, aggregates (at least 50 % of total quantity of brick used for the project) etc. to be vetted by the Sanctioing Authority.

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