Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10L(2)] [Section 10L] [Entire Act]

Union of India - Subsection

Section 10L(2)(iv) in Income Tax Rules, 1962

(iv)make such inquiries as it deems fit in the circumstances of the case.