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Bombay High Court

Manohar Suresh Mokase And Others vs The State Of Maharashtra And Others on 18 July, 2019

Author: Mangesh S. Patil

Bench: S. V. Gangapurwala, Mangesh S. Patil

                                        1                                wp 8792.19

    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               BENCH AT AURANGABAD


                  WRIT PETITION NO. 8792 OF 2019

             MANOHAR SURESH MOKASE AND OTHERS
                          VERSUS
           THE STATE OF MAHARASHTRA AND OTHERS
                            ...
    Advocate for Petitioners : Mr. Bolkar Yogesh
         AGP for Respondents : Mr. P. G. Borade
                            ...


                                 CORAM: S. V. GANGAPURWALA &
                                        MANGESH S. PATIL, J.
                                 DATE:       18th JULY, 2019


 PER COURT:

 1.       Issue         notice     to       respondents.         The       learned

 A.G.P.           waives         service       of     notice           for        all

respondents and seeks time.

2. Stand over to 16.08.2019.

[MANGESH S. PATIL, J.] [S. V. GANGAPURWALA, J.] marathe ::: Uploaded on - 20/07/2019 ::: Downloaded on - 21/07/2019 00:05:40 :::