Bombay High Court
Manohar Suresh Mokase And Others vs The State Of Maharashtra And Others on 18 July, 2019
Author: Mangesh S. Patil
Bench: S. V. Gangapurwala, Mangesh S. Patil
1 wp 8792.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 8792 OF 2019
MANOHAR SURESH MOKASE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners : Mr. Bolkar Yogesh
AGP for Respondents : Mr. P. G. Borade
...
CORAM: S. V. GANGAPURWALA &
MANGESH S. PATIL, J.
DATE: 18th JULY, 2019 PER COURT: 1. Issue notice to respondents. The learned A.G.P. waives service of notice for all
respondents and seeks time.
2. Stand over to 16.08.2019.
[MANGESH S. PATIL, J.] [S. V. GANGAPURWALA, J.] marathe ::: Uploaded on - 20/07/2019 ::: Downloaded on - 21/07/2019 00:05:40 :::