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[Cites 0, Cited by 2] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(4) in The Electricity (Supply) Act, 1948

(4)Subject to the provisions of sub-section (3), the State Load Despatch Centre in a State may give such directions and exercise such supervision and control as may be required for ensuring the integrated grid operations and for achieving the maximum economy and efficiency in the operation of the power system in that State.