Delhi High Court - Orders
Vedanta Limited, & Anr vs Government Of India, Through Jt. ... on 7 February, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 5/2017 & EX.APPL.(OS) 279/2020,
EX.APPL.(OS) 3804/2022, EX.APPL.(OS) 82/2023, EX.APPL.(OS)
195/2024, EX.APPL.(OS) 197/2024, EX.APPL.(OS) 1105/2024,
EX.APPL.(OS) 1106/2024, EX.APPL.(OS) 1593/2024,
EX.APPL.(OS) 702/2025, I.A. 11351/2017, I.A. 14824/2018, I.A.
7674/2019
VEDANTA LIMITED, & ANR. .....Decree Holder
Through: Mr. Akhil Sibal, Sr. Adv. with Ms.
Shruti Sabharwal, Ms. Surabhi Lal,
Mr. Rachit Bansal, Advs. for P-1
Mr. Aashish Gupta, Ms. Chandni
Ghatak, Mr. Chaitanya Gupta,
Advs. for P-2
versus
GOVERNMENT OF INDIA, THROUGH JT. SECRETARY,
MINISTRY OF PETROLEUM AND NATURAL GAS
.....Judgement Debtor
Through: Mr. Vikramjit Banerjee, ASG with
Mr. Abhishek Singh, Ms. Anuja
Tiwari, Ms. Aparna Tiwari, Mr.
Shikhar Thukral, Mr. Mrityunjai
Singh, Mr. Prashant Mishra and Mr.
Harshit S Gahlot, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 07.02.2026
EX.APPL.(OS) 179/2026
1. This is an application filed under Section 151 of CPC, 1908, seeking to place on record amendment to bank guarantee No. 0544BGR0234920 filed by the Applicant pursuant to liberty granted by this Hon'ble Court in This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/02/2026 at 20:39:47 terms of paragraph 3.2 of the Order dated 29.10.2018 passed in OMP (EFA) (Comm.) No. 15/2016 and OMP (EFA) (Comm.) No. 5/2017.
2. For the reasons stated in the application, the present application is allowed.
3. List before the Joint Registrar for verification on 16.02.2026. O.M.P.(EFA)(COMM.) 5/2017
4. Mr. Banerjee, learned ASG has concluded the arguments.
5. Mr. Sibal, learned senior counsel for the decree holder, requests time of about an hour to conclude the arguments.
6. List on 19.02.2026 at 3:30 p.m. JASMEET SINGH, J FEBRUARY 7, 2026/sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/02/2026 at 20:39:47