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Himachal Pradesh High Court

Laxmikant Gopal Wankhede vs . Union on 28 July, 2022

Bench: Sabina, Satyen Vaidya

Laxmikant Gopal Wankhede vs. Union of India and others CWP No.4659 of 2022 .

28.07.2022 Present: Mr. Rakesh Kumar, Advocate, for the petitioner.

Mr. Shashi Shirshoo, Central Government Counsel, for respondents No.1 to 4/Union of India.

Notice. Mr. Shashi Shirshoo, learned Central Government Counsel, accepts notice on behalf of respondents No.1 to 4, and seeks time to file reply.

Let notice be issued to respondent No.5 for 7.12.2022, on taking steps within a week.




                                                              ( Sabina )
                                                                Judge






                                                          ( Satyen Vaidya )
                July 28, 2022 (KS)                              Judge





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