Delhi High Court - Orders
Temporary Injunction) Cpc To File ... vs Facebook Inc, And Ors on 28 February, 2022
Author: Mukta Gupta
Bench: Mukta Gupta
$~2 of 2020
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 262/2020
I.A.8109/2020 (O.39 R.1 & 2 r/w Section 151 CPC for
temporary injunction)
I.A. 5104/2021(O.6, R.17 and O.1, R.10(2) r/w Section 151
CPC to file amended memo of parties)
OPERATION MERCY INDIA FOUNDATION AND ORS.
.... Plaintiff
Represented by: Mr. Varun Sigh, Advocate with
Mr. Gaurav Nair, Ms. Kritya
Sinha & Mr. Harsh Upadhyay,
Advocates.
versus
FACEBOOK INC, AND ORS. ..... Defendant
Represented by: Mr. Gauhar Mirza, Advoate
with Mr. Shyamal Anand,
Mr. Thejesh Rajendran, Mr.
Akhil Shandilya, Advocates for
D-1.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 28.02.2022 The hearing has been conducted through Video Conferencing.
1. List before another Bench, subject to orders of Hon'ble the Chief Justice on 4th April, 2022.
2. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
FEBRUARY 28, 2022 vk Signature Not Verified Signed CS(OS) 262/2020 Page 1 of 1 By:JUSTICE MUKTA GUPTA