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[Cites 0, Cited by 0] [Section 5(9)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(9)(b) in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007

(b)One copy' of the Certificate of Registration shall be displayed prominently at the reception/ entrance of the Establishment. The Authority shall clearly specify in the certificate the category under which the Establishment is registered.