Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 5(5) in Telecom Commercial Communications Customer Preference Regulations, 2018

(5)to register sender(s), carry out verifications of their identities and prescribe processes for sending commercial communications;