Section 58A(1)(a) in The Representation of the People Act, 1951

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Union of India - Subsection

Section 58A(1)(a) in The Representation of the People Act, 1951

(a)booth capturing has taken place at a polling station or at a place fixed for the poll (hereafter in this section referred to as a place) in such a manner that the result of the poll at that polling station or place cannot be ascertained; or

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Union of India - Subsection

Section 58A(1)(a) in The Representation of the People Act, 1951