Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(1)(g) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(g)the powers and functions of the Chairman and the Director under sub-section (3) of Section 22 and sub-section (3) of Section 23 respectively;