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Allahabad High Court

Mohalazami College For Girls Delhi ... vs State Of U.P.Through Principal ... on 5 August, 2010

Bench: Pradeep Kant, Ritu Raj Awasthi

Court No. - 1

Case :- MISC. BENCH No. - 7586 of 2010

Petitioner :- Mohalazami College For Girls Delhi Meerut Road Ghaziabad
Respondent :- State Of U.P.Through Principal Secy.Lucknow And Others
Petitioner Counsel :- Pratyush Tripathi
Respondent Counsel :- C.S.C.,S.P.Shukla,Vinay Bhushan,Waseeq Udden
Ahmad

Hon'ble Pradeep Kant,J.

Hon'ble Ritu Raj Awasthi,J.

List and connect with Writ Petition No. 8949 (MB) of 2008. In the meantime, the benefit of the order dated 30.9.2008 passed in Writ Petition No. 8949 (MB) of 2008, shall be available to the present petitioner also, for the academic session 2010-2011. Office is directed to issue a copy of the aforesaid order passed in Writ Petition No. 8949 (MB) of 2008 also while issuing a certified copy of this order. Order Date :- 5.8.2010 Arjun