Madhya Pradesh High Court
Omprakash vs Ganesh Kumar on 15 May, 2024
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1097 of 2024 (OMPRAKASH Vs GANESH KUMAR AND OTHERS) Dated : 15-05-2024 Appellant through the counsel.
Let record of the courts below be requisitioned. List after eight weeks.
(ANIL VERMA) JUDGE BDJ Signature Not Verified Signed by: BHUNESHWAR DATT Signing time: 15-05-2024 18:44:50