Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 7 in The West Bengal Maritime Board Act, 2000

7. Eligibility for reappointment.

- Any person ceasing to be a member shall, unless disqualified under section 4, be eligible for reappointment.