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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(1)(ii) in Karnataka Agricultural Produce Marketing Act 1966

(ii)one traders' constituency for the entire market area for electing [one representative] [Substituted by Act 17 of 1980 w.e.f. 30.6.1979] of licensed traders; and