Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in The Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977 (b)"category A City" means a city, included as a category A City in the Schedule to this Order, having a population of 10 lakhs and more;
