Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 13 in Tamil Nadu Patta Pass Book Rules, 1987

13. Persons to furnish information to the Tahsildar.

- Any person whose rights or interest are required to be or has been entered in any Patta Pass Book under the Act shall, on the requisition of the Tahsildar, furnish or produce for his inspection within a period of fifteen days from the date of receipt of the requisition of the particulars and documents for the purpose of the Act.